Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1st] [Entire Act] State of Maharashtra - Subsection Section 1st(79) in The Maharashtra Shops and Establishments Act, 1948 (79)Plot No. 28, Dr. BhagwanlalIndrajeet Marg, Near Dhonke House, Banganga, Walkeshwar, Mumbai.