Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 28(1)] [Section 28] [Entire Act] State of Kerala - Subsection Section 28(1)(c) in Mahatma Gandhi University Act 1985 (c). such number of members as may be prescribed by the Statutes, nominated by the Chancellor from among persons who are experts in the field of education.