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[Cites 0, Cited by 0] [Section 35] [Entire Act]

State of Andhra Pradesh - Subsection

Section 35(5) in Andhra Pradesh Municipal Councils/Nagar Panchayats (Direct Election of Chairperson) Rules, 1986

(5)Every ballot-box used at a polling station shall bear labels both inside and outside marked with--
(a)the serial number if any, and name of the ward;
(b)the serial number and name of the Polling Station;
(c)the serial number of the ballot-box to be filled in at the end of the poll on the label outside the ballot-box only; and
(d)the date of poll.