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[Cites 0, Cited by 0] [Section 35(5)] [Section 35] [Entire Act]

State of Andhra Pradesh - Subsection

Section 35(5)(c) in Andhra Pradesh Municipal Councils/Nagar Panchayats (Direct Election of Chairperson) Rules, 1986

(c)the serial number of the ballot-box to be filled in at the end of the poll on the label outside the ballot-box only; and