Section 8 in Sardar Patel University Act, 1955

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- The following shall be the officers of the University, namely:-

(i)the Chancellor,

(ii)the Vice-Chancellor,

(iia)[ the Pro-Vice-Chancellor,] [Clause (iia) was inserted by Gujarat 10 1982, Section 2 Schedule Sr. No. 3(2).]

(iii)the Deans of Faculties,

(iv)the Registrar, and

(v)such other officers in the service of the University as may be declared by the Statutes to be officers of the University.

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