Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8] [Entire Act] State of Gujarat - Subsection Section 8(iia) in Sardar Patel University Act, 1955 (iia)[ the Pro-Vice-Chancellor,] [Clause (iia) was inserted by Gujarat 10 1982, Section 2 Schedule Sr. No. 3(2).]
