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[Cites 0, Cited by 10] [Entire Act]

State of Punjab - Section

Section 37 in The Punjab Land Revenue Rules

37. Commissions

[-] [See Punjab Legislative Supplement Part III dated 18-7-80 Page 291.]. -The provisions of sections 75-78 of the [Civil Procedure Code 1908] [See Punjab Legislative Supplement Part III dated 18-7-80 Page 291.] and of Schedule 1, Order XXVI, annexed to the said Code in respect of commissions shall apply in the case of proceedings before a Revenue-officer.