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[Cites 0, Cited by 0] [Section 29(4)] [Section 29] [Entire Act]

State of Assam - Subsection

Section 29(4)(i) in The Assam Bonded Warehouse Rules, 1965

(i)to a chemist or druggist requiring such spirit for the manufacture of drugs, medicines or chemicals and holding a permit from the Collector to obtain such spirit from the warehouse ;