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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Kerala - Subsection

Section 11(1) in Kerala Fish Seed Act, 2014

(1)The Government may, by notification, establish three or more regional level fish seed laboratories or declare any existing fish seed laboratory as a fish seed laboratory where analysis of fish seeds of any notified kind or variety sha11 be carried out by Fish Seed Analysts and to carry out any other functions entrusted to it by or under this Act or the rules made thereunder.