11. Establishment and Functions of Fish Seed Laboratories.
(1)The Government may, by notification, establish three or more regional level fish seed laboratories or declare any existing fish seed laboratory as a fish seed laboratory where analysis of fish seeds of any notified kind or variety sha11 be carried out by Fish Seed Analysts and to carry out any other functions entrusted to it by or under this Act or the rules made thereunder.(2)The fish seed laboratories referred to in sub-section (1) shall also act as nodal fish seed laboratories for control and co-ordination of fish seed laboratories established in the private sector and public sector.
