Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of Rajasthan - Subsection Section 6(5) in Rajasthan Electricity Regulatory Commission (Intra-State ABT) Regulations, 2006 (5)For the purpose of intra-state ABT, the existing metering CTs and PTs/CVTs installed and operating in the system will be valid until replaced by the specified accuracy class.
