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State of Rajasthan - Section

Section 327 in Rajasthan Panchayati Raj Rules, 1996

327. Grounds for rejection.

(1)When an inspection/grant of copy is disallowed, the application thereof shall be rejected by an endorsement thereon stating briefly the reasons therefore and applicant shall be informed accordingly.
(2)No copy shall be granted of official correspondence, papers and of a document which is itself a copy.