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[Cites 0, Cited by 0] [Section 327] [Entire Act]

State of Rajasthan - Subsection

Section 327(1) in Rajasthan Panchayati Raj Rules, 1996

(1)When an inspection/grant of copy is disallowed, the application thereof shall be rejected by an endorsement thereon stating briefly the reasons therefore and applicant shall be informed accordingly.