Section 5(2) in Bihar Sugarcane (Distribution and Movement Control) Order, 1966

[Cites 0, Cited by 0] [Section 5] [Entire Act]

(2)The fees specified below shall be chargeable in respect of a licence, namely:-

(i)	For issue of a licence-	Rs. 200.
(ii)	For renewal of a licence-	Rs. 150.
(iii)	For issue of a duplicate licence-	Rs. 50.

Note. - The duplicate licence issued shall bear the word "Duplicate" on it at the top in bold letters.

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