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State of Bihar - Section

Section 5 in Bihar Sugarcane (Distribution and Movement Control) Order, 1966

5. Period of licence and fees chargeable.

(1)Every licence-granted under this Order shall be valid for one licensing year and may be renewed for a period of one year at a time. If the licence is renewed, such renewal shall be endorsed on the licence.
(2)The fees specified below shall be chargeable in respect of a licence, namely:-
(i) For issue of a licence- Rs. 200.
(ii) For renewal of a licence- Rs. 150.
(iii) For issue of a duplicate licence- Rs. 50.
Note. - The duplicate licence issued shall bear the word "Duplicate" on it at the top in bold letters.