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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Rajasthan - Subsection

Section 13(2) in Rajasthan Home Guards Rules, 1962

(2)Subject to the supervision and control of the Commandant-General. each Commandant shall exercise supervision and control overate working of the Home Guards under his Command. He shall be responsible to the Commandant-General and the State Government for the efficient working, discipline, administration and training of the Home Guards under his command.