13. Powers of the Commandant-General and Commandants.
(1)The Commandant-General shall exercise general supervision and control over the working of all Commandants in the State and co-ordinate the work of the Home Guards all over the State. He shall be directly responsible to the State Government for efficient working, discipline, administration and training of the organisation.(2)Subject to the supervision and control of the Commandant-General. each Commandant shall exercise supervision and control overate working of the Home Guards under his Command. He shall be responsible to the Commandant-General and the State Government for the efficient working, discipline, administration and training of the Home Guards under his command.(3)Subject to the supervision and control of the Commandant-General, each Commandant, any officer of the Home Guards authorised by the Commandant in this behalf may exercise the powers conferred by Section 4 on the Commandant in such circumstances as the Commandant may specify.
