Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1] [Entire Act] Bombay Presidency - Subsection Section 1(2) in The Maharashtra Land Revenue Code (Amalgamation of Bombay and Konkan Divisions) Act, 1983 (2)It shall come into force on such date as the State Government may, by notification in the Official Gazette, appoint.
