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Bombay Presidency - Section

Section 1 in The Maharashtra Land Revenue Code (Amalgamation of Bombay and Konkan Divisions) Act, 1983

1. Short title and commencement.

(1)This Act may be called the Maharashtra Land Revenue Code (Amalgamation of Bombay and Konkan Divisions) Act, 1983.
(2)It shall come into force on such date as the State Government may, by notification in the Official Gazette, appoint.