Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8] [Entire Act] Telecom Regulatory Authority Of India - Subsection Section 8(ii) in Telecommunication Tariff Order, 1999 (ii)The Authority may also at any time, on reference from any affected party, and for good and sufficient reasons, review and modify any tariff.
