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Telecom Regulatory Authority Of India - Section

Section 8 in Telecommunication Tariff Order, 1999

8. Review of Tariffs.

- (i) The Authority may, from time to time, review and modify a tariff for any telecommunication service or a part thereof.
(ii)The Authority may also at any time, on reference from any affected party, and for good and sufficient reasons, review and modify any tariff.
Section IVTransparency And Consumer Protection