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NCT Delhi - Section

Section 34 in The Azadpur Agricultural Produce Market Committee Bye-Laws, 1980

34. Prevention of unauthorised person from operating in the market area.

(1)The Chairman, the members of the Committee, the Secretary and any other employee of the Committee shall be empowered to demand the production of such proof of his bona fides from any person/persons suspected of operating in the market area without the proper authorisation.
(2)All licensees shall report that Committee all cases of operation by persons suspected to be operating without a licence and/or badges, etc.