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[Cites 1, Cited by 2]

Himachal Pradesh High Court

Soma Devi And Another vs . Amarjeet Singh on 22 November, 2022

Author: Ajay Mohan Goel

Bench: Ajay Mohan Goel

Soma Devi and another Vs. Amarjeet Singh RSA No. 397 of 2019 22.11.2022 Present: Mr. B. S. Chauhan, Senior Advocate, with Mr. Munish .

Datwalia, Advocate, for the appellants.

Ms. Devyani Sharma, Advocate, for the respondent.

Heard. Admit on the following substantial question of law:-

"Whether the findings returned by the learned Trial Court on Issues No. 1 to 3, as upheld by the learned First Appellate Court are rperverse being contrary to the pleadings and evidence on record."

Post admission notice. Ms. Devyani Sharma accepts post admission notice on behalf of the respondents.

Heard for some time. As prayed for, list for continuation on 24th November, 2022.

(Ajay Mohan Goel) Judge November 22, 2022 (bhupender) ::: Downloaded on - 22/11/2022 20:36:45 :::CIS