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Himachal Pradesh High Court

Soma Devi And Another vs . Amarjeet Singh on 27 September, 2022

Author: Ajay Mohan Goel

Bench: Ajay Mohan Goel

Soma Devi and another Vs. Amarjeet Singh RSA No. 397 of 2019 27.09.2022 Present: Mr. Saurabh Ahluwalia, Advocate, vice Mr. Munish .

Datwalia, Advocate, for the appellants.

Mr. Sunil Dutt Gautam, Advocate, vice Ms. Devyani Sharma, Advocate, for the respondent.

RSA No. 397 of 2019 & CMP No. 13518 of 2021 As jointly prayed for, list for consideration after three weeks.




                                                                (Ajay Mohan Goel)
                            r                                         Judge

             September 27, 2022
                (bhupender)








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