Section 51(2) in Tamil Nadu Electricity Regulatory Commission Tamil Nadu Electricity Distribution Code
(2)The Member Secretary shall arrange for the Panel meeting. The tenure of the members mentioned under clauses (e), (f) and (g) of sub-regulation (1) shall be three years. The members, on expiry of their term, are not eligible for re-nomination.] [Substituted by Notification No. TNERC/DC/8-19, dated 01-07-2014.]
