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Union of India - Section

Section 8 in The Life Insurance Corporation of India Information Technology Specialist Group (Selection, terms and conditions of service and payment of Allowance) Rules, 2007

8. Designation of Information Technologist Specialists.

(1)In respect of rule 6 above, the selection to the post of Developer, Business System Analyst, Project Leader shall be based on the performance in the Test/Interview and recommendations of the Committee consisting of Executive Director (Personnel), Executive Director (Information Technology/Business Process Re-engineering) and any other person(s) nominated by the chairman.
(2)In respect of those Administrative Officers and Assistant Divisional Managers who are already members of information technology specialist Group and eligible for the selection to the post of Business System Analyst and Project Leader, respectively, as per rule 5 above, shall be so selected by the Competent Authority or any authority delegated by him on the basis of Interview and recommendation of the above Committee.
(3)The cases of employees not selected as above for the elevated post will be reconsidered for selection through the same mechanism on half-yearly basis.