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[Cites 0, Cited by 0] [Section 8] [Entire Act]

Union of India - Subsection

Section 8(3) in The Life Insurance Corporation of India Information Technology Specialist Group (Selection, terms and conditions of service and payment of Allowance) Rules, 2007

(3)The cases of employees not selected as above for the elevated post will be reconsidered for selection through the same mechanism on half-yearly basis.