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[Cites 0, Cited by 0] [Section 31(8)] [Section 31] [Entire Act]

State of Rajasthan - Subsection

Section 31(8)(b) in The Rajasthan Subordinate Accounts Service Rules, 1963

(b)That the inter se seniority of persons who appeared as Lower Division Clerks in the said batch shall be decided similarly, and they shall rank junior to those mentioned in (a).