Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] Union of India - Subsection Section 7(1) in The Cement Cess Rules, 1993 (1)The Development Council shall in each year prepare a budget for the ensuing financial year and submit the same for sanction to the Central Government on or before such dates as may be specified by the Central Government.
