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Union of India - Section

Section 7 in The Cement Cess Rules, 1993

7. Budget estimates of the Development Council.

(1)The Development Council shall in each year prepare a budget for the ensuing financial year and submit the same for sanction to the Central Government on or before such dates as may be specified by the Central Government.
(2)No expenditure, shall be incurred until the budget is sanctioned by the Central Government.
(3)The budget shall be preferred in accordance with such instructions as may be issued from time to time by the Central Government.