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State of West Bengal - Section

Section 25 in West Bengal Electrical Licensing Rules, 2017

25. Grant of Certificates of Competency to Supervisors.

(1)Every candidate who qualifies the examination as mentioned in rule 23, shall be granted a Certificate of Competency in Form B:Provided further that the Board may, without requiring a candidate to sit for the oral examinations and practical tests, grant a Certificate of Competency in Parts 1, 2 and 11 in Form B to a candidate who holds a degree or diploma in Electrical Engineering issued or recognized by the State Government and has a minimum of one year or three years of requisite practical experience respectively.
(2)Size and Format of Form-B may be varied in case of Computer printing or in the form of displayable Identity (ID) card as decided by the Board.