Section 11(2) in The Gujarat Professional Medical Educational Colleges or Institutions (Regulation of Admission and Fixation of Fees) Act, 2007
(2)The fees to be determined by the Committee shall include,-(i)the tuition fees;(ii)library fees;(iii)laboratory fees;(iv)computer fees;(v)caution money; and(vi)such other fees, as the Committee may decide or as directed by the State Government.
