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State of Gujarat - Section

Section 11 in The Gujarat Professional Medical Educational Colleges or Institutions (Regulation of Admission and Fixation of Fees) Act, 2007

11. Factors for determination of fee.

(1)The Fee Regulatory Committee shall determine and fix the fee or fees to be charged by an unaided professional educational college or institution taking into consideration the following factors, namely:-
(a)the location of the professional educational college or institution;
(b)the nature of professional course;
(c)the available infrastructure;
(d)the expenditure on administration and maintenance;
(e)the reasonable surplus required for the growth and development of the institution; and
(f)such other factors, as the Committee may decide or as directed by the State Government.
(2)The fees to be determined by the Committee shall include,-
(i)the tuition fees;
(ii)library fees;
(iii)laboratory fees;
(iv)computer fees;
(v)caution money; and
(vi)such other fees, as the Committee may decide or as directed by the State Government.