Madhya Pradesh High Court
Parwani Building Landmarks Private ... vs Shubhalay Villag A Partnership Firm on 11 May, 2023
Author: Amar Nath Kesharwani
Bench: Amar Nath Kesharwani
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR MA No. 1694 of 2022 (PARWANI BUILDING LANDMARKS PRIVATE LIMITED Vs SHUBHALAY VILLAG A PARTNERSHIP FIRM AND OTHERS) Dated : 11-05-2023 None for the appellant.
In absence of counsel for the appellant, the case is adjourned. List after eight weeks.
(AMAR NATH (KESHARWANI)) JUDGE as Signature Not Verified Signed by: ANURAG SONI Signing time: 5/12/2023 5:13:48 PM