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[Cites 0, Cited by 0] [Section 26] [Entire Act]

State of Haryana - Subsection

Section 26(1) in Haryana (Prevention and Control of Water Pollution) Rules, 1978

(1)The budget estimates as complied in accordance with the rule 24 shall be placed by the Member-Secretary before the Board by the 5th October each year for approval.