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State of Haryana - Section

Section 26 in Haryana (Prevention and Control of Water Pollution) Rules, 1978

26. Submission of budget estimates to the Board Section 38.

(1)The budget estimates as complied in accordance with the rule 24 shall be placed by the Member-Secretary before the Board by the 5th October each year for approval.
(2)After approval of the budget estimates by the Board four copies of the final budget proposals incorporating therein such modifications, if any as have been decided upon by the Board, shall be submitted to the Government by the 15th October, each year.