Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 1] [Entire Act] NCT Delhi - Subsection Section 1(2) in The Delhi Electricity Reform Act, 2000 (2)These Regulations shall apply to any person undertaking intra-state trading of electricity in the National Capital Territory of Delhi.
