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[Cites 0, Cited by 0] [Section 38] [Entire Act]

State of Chattisgarh - Subsection

Section 38(i) in High Court of Chhattisgarh Rules, 2005

(i)if the same Coram is not available on account of retirement or nonavailability for three months, if the matter relates to the Division Bench same shall be listed before a Division Bench of which one of the Member shall be, who had been a Member of the earlier Bench.