Section 38 in High Court of Chhattisgarh Rules, 2005
38.
An application for modification, clarification, review or restoration of an order shall be listed before the same Coram.Provided that:(i)if the same Coram is not available on account of retirement or nonavailability for three months, if the matter relates to the Division Bench same shall be listed before a Division Bench of which one of the Member shall be, who had been a Member of the earlier Bench.(ii)In case of Single Bench, the matter shall be listed before a regular Division Bench.
