Section 58(2) in The Maharashtra Agricultural Universities (Krishi Vidyapeeths) Act, 1983
(2)The Recruitment Board referred to in the proviso to sub-section (1) shall consist of-(i)the Chairman to be appointed by the Chairman of the State Council;(ii)the Vice-Chancellor of the University Concerned;(iii)one non-official member to be nominated by the Pro-Chancellor, from amongst the non-official members of the Executive Council of the Universities in the State;(iv)two experts to be nominated by the Chancellor;(v)two representatives of the Indian Council of Agricultural Research to be appointed by the State Government, one of whom shall be a specialist in the particular field for which the recruitment is to be made.
