Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 58(2)] [Section 58] [Entire Act]

State of Maharashtra - Subsection

Section 58(2)(iii) in The Maharashtra Agricultural Universities (Krishi Vidyapeeths) Act, 1983

(iii)one non-official member to be nominated by the Pro-Chancellor, from amongst the non-official members of the Executive Council of the Universities in the State;