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[Cites 0, Cited by 0] [Section 4(7)] [Section 4] [Entire Act]

NCT Delhi - Subsection

Section 4(7)(b) in The Delhi Electricity Regulatory Commission (Terms and Conditions for Determination of Wheeling Tariff and Retail Supply Tariff) Regulations, 2011

(b)Provided that units billed shall include the units realised on account of theft measured on actual basis i.e. number of units against which payment of theft billing has been realised;