Section 12(1)(c) in Delhi Professional Colleges or Institutions Prohibition of Capitation Fee Regulation of Admission Fixation of Non-Exploitative Fee and Other Measures to Ensure Equity and Excellence Act, 2007

[Cites 0, Cited by 0] [Section 12(1)] [Section 12] [Entire Act]

(c)supernumerary seats for non-resident Indians and any other category shall be as may be prescribed.

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