Section 2 in Indian Enterprise Development Service Rules, 2019
2. Definition.
- In these rules, unless the context otherwise requires,(a)"Commission" means the Union Public Service Commission;(b)"Controlling Authority" means the Government of India in the Ministry of Micro, Small and Medium Enterprises, Office of Development Commissioner (MSME);(c)"Departmental candidates" means the officers appointed under these rules and officers appointed under the rules specified in Sixth Schedule;(d)"Departmental Promotion or Confirmation Committee" means a Committee as specified in the Third Schedule for considering promotion or confirmation respectively;(e)"Duty post" means any post included in the First Schedule;(f)"Government" means the Central Government;(g)"Examination" means;(i)in so far as it relates to the posts of engineers (Electrical or Mechanical or Electronics), the combined competitive examination to be held by the Commission for recruitment to the Engineering Services Group 'A' and Group 'B' and;(ii)recruitment by selection in so far as it relates to the posts of engineers (Chemical or Metallurgical or Leather and Footwear or Hosiery or Food or Glass and Ceramic or Metal Finishing), by direct recruitment by the Commission.(h)"Regular service" in relation to any Grade means, the period or periods of service in that Grade rendered after appointment;(i)"Schedule" means a Schedule appended to these rules;(j)"Service" means the Indian Enterprise Development Service constituted for technical officers of Office of Development Commissioner(MSME) Ministry of MSME, under rule 3 and consists of the posts or grades or timescales mentioned in First Schedule annexed to these rules and comprises of the following categories of officers, namely:-(i)Mechanical Engineers,(ii)Electrical Engineers,(iii)Electronics Engineers,(iv)Chemical Engineers,(v)Metallurgical Engineers,(vi)Leather and Footwear Technologists,(vii)Hosiery Technologists,(viii)Food Technologists,(ix)Glass and Ceramic Technologists,(x)Metal Finishing Technologists,(k)"Grade" means a grade to the service as per rule 3.
