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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(j) in Indian Enterprise Development Service Rules, 2019

(j)"Service" means the Indian Enterprise Development Service constituted for technical officers of Office of Development Commissioner(MSME) Ministry of MSME, under rule 3 and consists of the posts or grades or timescales mentioned in First Schedule annexed to these rules and comprises of the following categories of officers, namely:-
(i)Mechanical Engineers,
(ii)Electrical Engineers,
(iii)Electronics Engineers,
(iv)Chemical Engineers,
(v)Metallurgical Engineers,
(vi)Leather and Footwear Technologists,
(vii)Hosiery Technologists,
(viii)Food Technologists,
(ix)Glass and Ceramic Technologists,
(x)Metal Finishing Technologists,