Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 41] [Entire Act] UT Chandigarh - Subsection Section 41(2) in The Postgraduate Institute of Medical Education and Research, Chandigarh, Regulations, 1967 (2)Employees of the Institute shall be entitled to the allotment of residence as laid down in Schedule-IV.
