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Union of India - Section

Section 18 in The Major Port of Tuticorin (Harbour Craft) Rules, 1976

18. Permission loading of licensed harbor craft in fine and rough weather

(1)No person shall load a licensed craft with passengers or with animals or other cargo in contravention of the terms of its license.
(2)No tindal or of any licensced harbor craft shall permit any animal to be loaded in it, unless the harbor craft has been provided with sand ballast or straw sufficient to form a flat floor and unless such other requirements as may be imposed by the Deputy Conservator in respect of the harbor crafts, have been complied with.
(3)Where animals are carried in a licensed harbor craft, no other cargo or passengers shall be carried therein.
(4)Passengers and cargo other than animals may be carried at the same time only in a licensed harbor craft propelled by Mechanical or Electrical power.