Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7(7)] [Section 7] [Entire Act] State of Chattisgarh - Subsection Section 7(7)(b) in Chhattisgarh Right of Youth to Skill Development Act, 2013 (b)In addition to the ex-officio members, mentioned in clause (a) of this Section, following shall also be nominated by the State Government as members :