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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Chattisgarh - Subsection

Section 7(7) in Chhattisgarh Right of Youth to Skill Development Act, 2013

(7)Chief Executive Officer of the State Authority shall be the Member-Secretary.
(b)In addition to the ex-officio members, mentioned in clause (a) of this Section, following shall also be nominated by the State Government as members :