(1)There shall be an autonomous council to be called the Mising Autonomous Council within the State of Assam comprising of the areas of the Village Councils as may be [notified] [Substituted by Assam Act no. 8 of 2001.] by the Government [***] [Omitted by Assam Act no. 8 of 2001.] in the Official Gazette.(2)The Mising Autonomous Council shall have maximum autonomy within the framework of the Constitution.(3)The Mising Autonomous Council shall have a General Council and an Executive Council as provided hereinafter.
